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Citedby 17 docs - [
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Oriental Insurance Co. Ltd. vs Momina Begum And Ors. on 22 May, 2000
Merchants Association vs State Of Kerala on 9 March, 2006
Hajari Ram vs The Mantri, Khadi Mandir, Bikaner on 1 March, 1979
Labourers Work[Ng On Salal ... vs State Of Jammu & Kashmir And Others on 2 March, 1983
National Insurance Company ... vs J. Krishna Sapalya And Ors. on 23 August, 2001
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Section 18 in The Workmen' S Compensation Act, 1923
18. [ Proof of age.]- Rep. by the Workmen' s Compensation (Amendment) Act, 1959 (8 of 1959 ), s. 12 (w. e. f. 1- 6- 1959 ).