Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 19 docs - [
View All
]
Smt. Selvi And Ors. vs State By Koramangala Police ... on 10 September, 2004
Mahesh Shivram Puthran vs The Commissioner Of Police, Thane on 17 February, 2011
Gangadhar Vishwanath Ranade (No. ... vs Tax Recovery Officer on 15 December, 1982
Satchikitsa Prasarak Mandal And ... vs Maharashtra University Of Health ... on 8 June, 2007
Tolaram Mulchand And Anr. vs Shop Inspector, Nagar Palika on 16 April, 1959
User Queries
indian penal code 1860
indian penal code doctypes: laws
sec 53
indian penal code, 1860 doctypes:laws
[
Section 53
] [
I.P.C.
]
Central Government Act
Section 53(1) in The Indian Penal Code, 1860
(1) Rigorous, that is with hard labour;