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Citedby 397 docs - [View All]
Gulabchand Daulatram Agarwal vs Datta Mandir Sansthan Trust And ... on 16 June, 1986
Sm. Sipra Dey vs Ajit Kumar Dey on 2 September, 1987
Lachhmi Narain And Anr. vs Kalyan And Anr. on 31 July, 1959
Pandikuthira Mrs. Chengappa vs Muruvanda Machayya And Ors. on 5 October, 1971
Gobardhan Banerjee vs Sukhamoy And Ors. on 13 May, 1949

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[Complete Act]
Central Government Act
Section 28 in The Limitation Act, 1963
28. [ Amendment of certain Acts.] Rep. by the Repealing and Amending Act, 1974 (56 of 1974 ), s. 2 and Sch. I.