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[Section 17(4)] [Section 17] [Complete Act]
Central Government Act
Section 17(4)(a) in The Companies (Profits) Surtax Act, 1964
(a) 1[ where an appeal against the order lies to the Commissioner (Appeals) but has not been made and the time within which such appeal may be made has not expired, or the assessee has not waived his right of appeal; or