Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 9 docs - [
View All
]
Patel Gandalal Somnath And Ors. vs State Of Gujarat And Ors. on 22 March, 1962
Harnam Singh vs Khema Kunwar on 2 May, 1994
State Of Kerala And Ors vs Antony Fernandez & Anr on 12 February, 1998
K.S. Paripoornan vs State Of Kerala on 12 September, 1994
State Of West Bengal vs Bireshwar Dutta Estates (P) Ltd. on 29 July, 1999
User Queries
land acquisition act
land acquisition
land acquisition act 1894
acquisition act
land acquisition act doctypes:laws
[
Section 1
] [
Complete Act
]
Central Government Act
Section 1(1) in The Land Acquisition Act, 1894
(1) This Act may be called the Land Acquisition Act, 1894 .