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Citedby 9 docs - [View All]
Patel Gandalal Somnath And Ors. vs State Of Gujarat And Ors. on 22 March, 1962
Harnam Singh vs Khema Kunwar on 2 May, 1994
State Of Kerala And Ors vs Antony Fernandez & Anr on 12 February, 1998
K.S. Paripoornan vs State Of Kerala on 12 September, 1994
State Of West Bengal vs Bireshwar Dutta Estates (P) Ltd. on 29 July, 1999

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[Section 1] [Complete Act]
Central Government Act
Section 1(1) in The Land Acquisition Act, 1894
(1) This Act may be called the Land Acquisition Act, 1894 .