Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 41 docs - [View All]
Commissioner Of Income-Tax vs Raj Brothers on 26 February, 1985
A. Nagappan And 8 Others vs M/S. Mc. Adams Chemicals ... on 19 February, 1998
Partnership Act, 1932 1957
Keshavlal Lallubhai Narnadas And ... vs Patel Bhailal Narandas And Ors. on 31 August, 1966
Subhash Chandra Kesarwani vs Assistant Registrar, Firms, ... on 5 February, 2003

Loading...
User Queries
[Complete Act]
Central Government Act
Section 33 in The Indian Partnership Act, 1932
33. Expulsion of a partner.
(1) A partner may not be expelled from a firm by any majority of the partners, save in the exercise in good faith of powers conferred by contract between the partners.
(2) The provisions of sub- sections (2), (3) and (4) of section 32 shall apply to an expelled partner as if he were a retired partner.