Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
motor vehicle act
motor vehicle
motor vehicle act 1939
"section 24"
24 b
[
Section 24(3)
] [
Section 24
] [
Complete Act
]
Central Government Act
Section 24(3)(b) in The Motor Vehicles Act, 1939
(b) in the case of motor vehicles temporarily registered, in red on a yellow ground;