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partnership act
indian partnership act
indian partnership act, 1932
the partnership act 1932
partnership
"partnership act"
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52
partnership act doctypes:laws
section 52
[
Section 52
] [
Complete Act
]
Central Government Act
Section 52(b) in The Indian Partnership Act, 1932
(b) to rank as a creditor of the firm in respect of any payment made by him towards the debts of the firm; and