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Citedby 1 docs
Sheo Ratan Upadhya vs Gopal Chandra Nepali And Anr. on 21 May, 1964
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copyright
copyright act
the copyright act 1957
copyright act doctypes:laws
[
Section 57(1)
] [
Section 57
] [
Complete Act
]
Central Government Act
Section 57(1)(a) in The Copyright Act, 1957
(a) any distortion, mutilation or other modification of the said work; or