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Citedby 151 docs - [View All]
H.H.B. Gill And Ors. vs Emperor on 12 April, 1946
H.H.B. Gill vs The King on 17 February, 1948
S.D. Marathe vs Pandurang Narayan Joshi on 24 June, 1938
Emperor vs Lumbhardhar Zutshi on 12 February, 1947
Mohammad Daud Alias Mohd. Saleem vs Superintendent Of District Jail ... on 28 September, 1992

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[I.P.C.]
Central Government Act
Section 270 in The Indian Penal Code, 1860
270. Malignant act likely to spread infection of disease dangerous to life.-- Whoever malignantly does any act which is, and which he knows or has reason to believe to be, likely to spread the infection of any disease dangerous to life, shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both.