Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
what is cess
section 6
section 2(e)
[
Section 6(2)(e)
] [
Section 6(2)
] [
Section 6
] [
Complete Act
]
Central Government Act
Section 6(2)(e)(iii) in The Salt Cess Act, 1953
(iii) in respect of salt utilised in the manufacture of any other product of industry.