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Article 19(6)(i) in The Constitution Of India 1949 [
"Article 19(6)"
] [
"Article 19"
] [
Constitution
]
Citedby 17 docs - [
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Kodali Kumara Swamy And Others vs State Of A.P. And Others on 26 April, 1991
M.L. Krishnamurthy And Etc. vs The District Revenue Officer, ... on 4 April, 1989
M.L. Krishnamurthy And Ors. vs The District Revenue Officer And ... on 4 April, 1989
Muniammal vs Vadamalai on 9 August, 1996
Muniammal vs Vadamalai on 9 August, 1996
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Central Government Act
(i) the professional or technical qualifications necessary for practising any profession or carrying on any occupation, trade or business, or