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Citedby 90 docs - [View All]
Musammat Bhagwati vs Banwari Lal And Ors. on 14 December, 1908
Bhagwati vs Banwari Lal And Ors. on 14 December, 1908
Agni Kumar Das vs Mantazaddin And Anr. on 13 July, 1928
Shantaram Dattatraye And Ors. vs The State Of Karnataka on 13 December, 2002
Smt Sunaina Bai vs The State Of Madhya Pradesh on 17 October, 2011

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[I.P.C.]
Central Government Act
Section 318 in The Indian Penal Code, 1860
318. Concealment of birth by secret disposal of dead body.-- Whoever, by secretly burying or otherwise disposing of the dead body of a child whether such child die before or after or during its birth, intentionally conceals or endeavors to conceal the birth of such child, shall be punished with imprisonment of either description for a term which may extend to two years, or with fine, or with both. Of hurt