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Citedby 179 docs - [View All]
The Delhi And London Bank Ltd. vs Chaudhri Partab Bhaskar And Ors. on 8 August, 1898
Pyarijan S/O Mohamed Hussain vs The State By The Police ... on 17 November, 2008
E.Shahul Hameed vs State Rep. By Its on 25 March, 2011
Lilade Sitade Pavaiya And Ors. vs State Of Gujarat And Ors. on 3 September, 1982
Anandan vs State By Inspector Of Police on 6 July, 2007

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[I.P.C.]
Central Government Act
Section 184 in The Indian Penal Code, 1860
184. Obstructing sale of property offered for sale by authority of public servant.-- Whoever intentionally obstructs any sale of property offered for sale by the lawful authority of any public servant, as such, shall be punished with imprisonment of either description for a term which may extend to one month, or with fine which may extend to five hundred rupees, or with both.