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electricity act 1910
electricity act
indian acts
the indian electricity act
sec 35 a
section 35
indian electricity act 1910
[
Section 35(3)
] [
Section 35
] [
Complete Act
]
Central Government Act
Section 35(3)(c) in The Indian Electricity Act, 1910
(c) 8[ ] determine the tenure of office of the members of any such Board, and