Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 91(2)] [Section 91] [Complete Act]
Central Government Act
Section 91(2)(b) in The Motor Vehicles Act, 1939
(b) the removal and the safe custody of vehicles including their loads which have broken down or which have been left standing or have been abandoned on roads; (c) the installation and use of weighing devices;