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Section 3(1)(d) in The Indian Divorce Act, 1869 [
"Section 3(1)"
] [
"Section 3"
] [
"Complete Act"
]
Citedby 4 docs
Abdul Sathar vs Arifa Beevi And Anr. on 6 December, 1990
Nizar vs Hyrunneessa on 17 February, 1999
Majitha Beevi vs Yakoob on 9 March, 1999
Mumtaz Begum vs Ahmed Khan on 6 March, 1996
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Central Government Act
(d) in the Andaman and Nicobar Islands, the High Court at Calcutta;