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Section 1(3) in The Protection Of Women From Domestic Violence Act, 2005 [
"Section 1"
] [
"Complete Act"
]
Citedby 1 docs
Smt.Gita vs Smt.Raj Bala & Others on 26 November, 2008
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Central Government Act
(3) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.