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Citedby 69 docs - [View All]
Chatrappa Tippanna And Ors. vs Dastgirsaheb Mahamadsaheb And ... on 21 February, 1951
Avtar Singh And Ors. vs Th. Atma Singh And Ors. on 29 December, 1981
Samavedam Sarangapani Ayyangar vs Kandala Venkata ... on 27 November, 1950
Bhiku Keru Gade vs Dashrath And Ors. on 17 November, 1965
Dalmia Jain And Co. Ltd. vs Kalyanpore Lime Works Ltd. And ... on 27 March, 1952

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Central Government Act
Section 43 in The Specific Relief Act, 1963
43. [ Amendment of Act 10 of 1940 .] Rep. by Act 56 of 1974 , s. 2 and Sch. I.