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Citedby 3 docs
O.Yohannan vs Veronica on 25 August, 2009
Mary Assumption Trinidade Etc. vs Vincent Manuel Trinidade And Ors. on 14 August, 1975
Madhukar Rajanna Darbhe vs Union Of India (Uoi), Through The ... on 22 June, 2007
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indian succession act
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[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(cc) in The Indian Succession Act, 1925
(cc) 4[ " India" means the territory of India excluding the State of Jammu and Kashmir;]