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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
d.v.act
[
Section 72(1)(v)
] [
Section 72(1)
] [
Section 72
] [
Complete Act
]
Central Government Act
Section 72(1)(v)(d) in The Wakf Act, 1995
(d) amounts recovered towards costs awarded by courts;