Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 292(2)(b)] [Section 292(2)] [Section 292] [I.P.C.]
Central Government Act
Section 292(2)(b)(ii) in The Indian Penal Code, 1860
(ii) any temple, or on any car used for the conveyance of idols, or kept or used for any religious purpose.]]