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indian penal code 1860
indian penal code doctypes: laws
section 292
indian penal code, 1860 doctypes:laws
[
Section 292(2)(b)
] [
Section 292(2)
] [
Section 292
] [
I.P.C.
]
Central Government Act
Section 292(2)(b)(ii) in The Indian Penal Code, 1860
(ii) any temple, or on any car used for the conveyance of idols, or kept or used for any religious purpose.]]