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Citedby 7 docs - [
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Saraswati Devi vs Binapani Mahatani And Ors. on 15 February, 1968
Jagar Nath And Anr. vs State Of Himachal Pradesh And Ors. on 2 December, 1996
State Of Rajasthan vs Kesu Lal on 22 April, 2003
Manorama vs V. Mohammad And Ors. on 3 June, 2006
Guruswami Mudaliar (K.) vs Executive Engineer, Mettur ... on 16 December, 1955
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workmen compensation act
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Central Government Act
Section 2(1)(d)(i) in The Workmen' S Compensation Act, 1923
(i) a widow, a minor legitimate son, and unmarried legitimate daughter, or a widowed mother; and