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wealth tax act
section 6
wealth tax
[
Section 6(ii)
] [
Section 6
] [
Complete Act
]
Central Government Act
Section 6(ii)(a) in The Wealth- Tax Act, 1957
(a) it is a company formed and registered under the Companies Act, 1956 , (1 of 1956 .) or is an existing company within the meaning of that Act; or