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rajiv gandhi
t.p.act
gandhi
[2006] p
[
Section 31(1)
] [
Section 31
] [
Complete Act
]
Central Government Act
Section 31(1)(p) in The Rajiv Gandhi University Act, 2006
(p) all other matters which by this Act or the Statutes, are to be or may be, provided for by the Ordinances.