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[Section 33(1A)] [Section 33] [Complete Act]
Central Government Act
Section 33(1A)(c) in The Representation Of The People Act, 1951.
(c) in the case of a seat reserved for Sikkimese of Nepali origin, by an elector of the constituency as proposer: Provided further that no nomination paper shall be delivered to the returning officer on a day which is a public holiday.]