Section 2(e) in The Equal Remuneration Act, 1976

Central Government Act

(e) " notification" means a notification published in the Official Gazette;

1. 8- 3- 1976: vide Notif. No. S. O. 175 (e), dated 6- 3- 1976, Gazette of India, Extraordinary, Pt. II, Sec. 3 (ii).