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Citedby 15 docs - [
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State Of Gujarat & Anr. vs Manoharsinhji Pradyumansinhji ... on 4 December, 2012
Shiddappa Kariyappa Gouda And ... vs The Land Tribunal, Ranebennur And ... on 30 November, 1977
State Of Karnataka vs Senapathy Whitely Ltd. on 25 January, 1988
U.P. State Sugar Corporation And ... vs M/S Mahalchand M. Kothari And ... on 29 October, 2004
Raj Kishan Prasad And Others vs The Joint Collector, ... on 15 February, 2001
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land revenue act
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Section 2
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Central Government Act
Section 2(a) in The Tripura Land Revenue And Land Reforms Act, 1960 No. 43 Of 1960
(a) " Administrator" means the Administrator of the Union territory of Tripura;