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Bhailal Mohanlal Patel And Ors. vs Jadurai R. Vyas And Anr. on 13 October, 1961

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[Section 15] [Complete Act]
Central Government Act
Section 15(5) in The River Boards Act, 1956
(5) Every approved scheme shall be forwarded to the Governments interested and the Board may advise them to undertake measures for executing the scheme and a copy of the approved scheme shall also be forwarded to the Central Government.