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Ou vs Commissioner Of Customs (General on 5 April, 2013
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customs act
customs act,1962
[
Section 146(2)
] [
Section 146
] [
Complete Act
]
Central Government Act
Section 146(2)(f) in The Customs Act, 1962
(f) the appeals, if any, against an order of suspension or revocation of a licence, and the period within which such appeals shall be filed.