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Citedby 11 docs - [View All]
Tata Chemicals Ltd. And Ors. vs Kailash C. Adhvaryu on 23 November, 1963
M/S. Shilpa Creation Private ... vs United Bank Of India & Anr on 30 July, 2012
Jaswant Rai vs Devi Dass on 28 May, 1973
Syed Saulat Hussain vs Syed Ilmuddin And Ors. on 7 March, 1980
State Of Himachal Pradesh vs Rasheed Ahmed And Ors. on 5 December, 2002

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[Section 13] [Complete Act]
Central Government Act
Section 13(2) in The Specific Relief Act, 1963
(2) The provisions of sub- section (1) shall also apply, as far as may be, to contracts for the sale or hire of movable property. CONTRACTS WHICH CANNOT BE SPECIFICALLY ENFORCED