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[Section 33(1)] [Section 33] [Complete Act]
Central Government Act
Section 33(1)(nn) in The Estate Duty Act, 1953
(nn) 5[ any deposits with a co- operative society, being a co- operative housing society, made by the deceased who was a member of the society to whom a building or part thereof was allotted or leased under a house building scheme of the society, where such deposits had been made under such scheme;]