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Title: Introduction and passing of the Appropriation (Railways) No. 2 Bill, 2012.

THE MINISTER OF RAILWAYS (SHRI MUKUL ROY):  I beg to move for leave to introduce a Bill to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2011-12 for the purposes of Railways.

MADAM SPEAKER:  The question is:

“That leave be granted to introduce a Bill to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2011-12 for the purposes of Railways.”

 

The motion was adopted.

SHRI MUKUL ROY:  I introduce** the Bill.

MADAM SPEAKER:  The House may now take up the Motion for consideration.

SHRI MUKUL ROY:  I beg to move**:

“That the Bill to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2011-12 for the purposes of Railways, be taken into consideration.”

 

MADAM SPEAKER:  The question is:

“That the Bill to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2011-12 for the purposes of Railways, be taken into consideration.”

 

The motion was adopted.

MADAM SPEAKER:  The House will now take up clause by clause consideration of the Bill.

The question is:

          “That clauses 2 and 3 stand part of the Bill.”

The motion was adopted.

Clauses 2 and 3 were added to the Bill.

The Schedule was added to the Bill.

Clause 1, the Enacting Formula and the Long Title were added to the Bill.

 

SHRI MUKUL ROY:  I beg to move:

                    “That the Bill be passed.”

MADAM SPEAKER:  The question is:

                    “That the Bill be passed.”

The motion was adopted.

                                                 

12.29 hrs