Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
customs act
customs act,1962
section 106
sec. 106
[
Section 106(1)
] [
Section 106
] [
Complete Act
]
Central Government Act
Section 106(1)(a) in The Customs Act, 1962
(a) rummage and search any part of the aircraft, vehicle or vessel;