Patna High Court Cr.Misc. No.16184 of 2009 (06) dt.17-08-2012

IN THE HIGH COURT OF JUDICATURE AT PATNA Criminal Miscellaneous No.16184 of 2009 ====================================================== Dinesh Jha

.... .... Petitioner/s

Versus

State Of Bihar

.... .... Opposite Party/s

====================================================== CORAM: HONOURABLE MR. JUSTICE MANDHATA SINGH ORAL ORDER

06 17-08-2012 On repeated calls, no one appears on behalf of petitioner.

Learned counsel for the State is present.

Accordingly, this application is dismissed for non-prosecution.

(Mandhata Singh, J)

Vikash/-