Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
representation of peoples act
representation of people act, 1951
section 68
act, 1951
[
Section 68
] [
Complete Act
]
Central Government Act
Section 68(3) in The Representation Of The People Act, 1951.
(3) Any intimation given under sub- section (1) shall be final and irrevocable.