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Citedby 12 docs - [
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National Insurance Co.Ltd. vs Md.Anjar Alam & Ors. on 2 November, 2012
National Insurance Co.Ltd. vs Md.Anjar Alam & Ors. on 2 November, 2012
Asok Chacko Thomas, Neduvelil ... vs Mahatma Gandhi University, ... on 14 October, 2009
Balwant Rai vs State Of J. & K. And Anr. on 12 April, 1989
Sakharam Narayan Kherdekar vs City Of Nagpur Corporation And ... on 25 September, 1962
User Queries
section 22
legal practitioner act 1879
section 22 title:indian partnership act doctypes: tribunals,others,laws
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Central Government Act
Section 22 in The Legal Practitioners Act, 1879
22. [ Suspension and dismissal of revenue- agents guilty of unprofessional conduct.] Rep. by the Advocates Act, 1961 (25 of 1961 ), s. 50 (4) (w. e. f. 1- 9- 1963 ).