Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 12 docs - [View All]
National Insurance Co.Ltd. vs Md.Anjar Alam & Ors. on 2 November, 2012
National Insurance Co.Ltd. vs Md.Anjar Alam & Ors. on 2 November, 2012
Asok Chacko Thomas, Neduvelil ... vs Mahatma Gandhi University, ... on 14 October, 2009
Balwant Rai vs State Of J. & K. And Anr. on 12 April, 1989
Sakharam Narayan Kherdekar vs City Of Nagpur Corporation And ... on 25 September, 1962

User Queries
[Complete Act]
Central Government Act
Section 22 in The Legal Practitioners Act, 1879
22. [ Suspension and dismissal of revenue- agents guilty of unprofessional conduct.] Rep. by the Advocates Act, 1961 (25 of 1961 ), s. 50 (4) (w. e. f. 1- 9- 1963 ).