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indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 403
] [
I.P.C.
]
Central Government Act
Section 403(f) in The Indian Penal Code, 1860
(f) A finds a valuable ring, not knowing to whom it belongs. A sells it immediately without attempting to discover the owner. A is guilty of an offence under this section.