Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
municipality act
[
Section 168(1)
] [
Section 168
] [
Complete Act
]
Central Government Act
Section 168(1)(h) in The Manipur Municipalities Act, 1994.
(h) as a yard or depot for hay, straw, bamboo, thatching grass' jute or other dangerously inflammable material for the purpose of any trade;