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Calcutta High Court
Ruby Star Marketing Private ... vs Unknown on 7 May, 2012
Author: Sanjib Banerjee

CP No.132 of 2012

IN THE HIGH COURT AT CALCUTTA ORIGINAL JURISDICTION IN THE MATTER OF:

RUBY STAR MARKETING PRIVATE LIMITED AND

IN THE MATTER OF:

SAHABUL MONDAL

BEFORE:

The Hon'ble JUSTICE SANJIB BANERJEE Date : 7th May, 2012. The Court : The petitioner will serve the company and inform it that the matter will appear one week after the summer vacation. (SANJIB BANERJEE, J.) kc

A.R(C.R)