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Puratheel Mirkathul Islam ... vs T.K.Ahamedkutty, S/O. K.Moosa ... on 8 July, 2011

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[Section 32(2)] [Section 32] [Complete Act]
Central Government Act
Section 32(2)(m) in The Wakf Act, 1995
(m) to inspect, or cause inspection of, wakf properties, accounts, records or deeds and documents relating thereto;