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Dr. Nanjundaiah vs The Registrar And Returning ... on 14 June, 1999

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[Complete Act]
Central Government Act
Section 32 in The Rajiv Gandhi University Act, 2006
32. Regulations.- The authorities of the University may make Regulations, consistent with this Act, the Statutes and the Ordinances for the conduct of their own business and that of the Committees, if any, appointed by them and not provided for by this Act, the Statutes or the Ordinances, in the manner prescribed by the Statutes.