Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
indian penal code 1860
indian penal code doctypes: laws
section 292
indian penal code, 1860 doctypes:laws
[
Section 292(2)(a)
] [
Section 292(2)
] [
Section 292
] [
I.P.C.
]
Central Government Act
Section 292(2)(a)(ii) in The Indian Penal Code, 1860
(ii) which is kept or used bona fide for religious purposes;