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Krishnakumar.G., Aged 29 Years vs Union Of India Represented By on 10 June, 2011
Prabhu Chand Ram vs Union Of India (Uoi) Through The ... on 17 September, 1997

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[Section 125(1)] [Section 125] [Complete Act]
Central Government Act
Section 125(1)(d) in The Railways Act, 1989
(d) where death has resulted from the accident, 3[ or the untoword incident] by any dependant of the deceased or where such a dependant is a minor, by his guardian.