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Citedby 2 docs
Lakho Devi And Ors. vs Sk. Rahimuddin Ansari And Ors. on 23 July, 2002
Lakho Devi And Ors. vs Sk. Rahimuddin Ansari And Ors. on 23 July, 2002
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reorganisation act 2000
section 73
reorganisation act
[
Section 73
] [
Complete Act
]
Central Government Act
Section 73(3) in The Bihar Reorganisation Act, 2000
(3) The provisions of section 72, shall not apply in relation to members of any All- India Service.