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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
sec. 4
section 39
[
Section 39(4)(c)
] [
Section 39(4)
] [
Section 39
] [
Complete Act
]
Central Government Act
Section 39(4)(c)(i) in The Wakf Act, 1995
(i) directing the recovery of such building or place from any person who may be in unauthorised possession thereof, and