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Citedby 8 docs - [
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M. Paul Verghese And Co., Ltd. vs G.A. Dhanaliwala on 29 October, 1959
Mohan Lal vs Shree Ram And Ors. on 21 September, 2004
Krishna Devi Ganeriwala vs Dhan Raj Singh on 25 October, 1972
Dhan Raj Jayna vs S.P. Singh on 12 December, 1972
Municipal Corporation Of Delhi vs A.P. Attri & Another on 2 December, 1997
User Queries
rent act
section 6
delhi rent act 1995
[
Section 6(1)
] [
Section 6
] [
Complete Act
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Central Government Act
Section 6(1)(b) in The Delhi Rent Act, 1995
(b) the standard rent specified under section 7, as revised under section 9.