Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 19 docs - [View All]
The Tamil Nadu Electricity Board, ... vs R. Pandian Pillai on 21 December, 1987
The Caxton Press Pvt. Ltd. vs Municipal Corporation Of Delhi on 4 March, 1975
State Of U.P. & Ors vs Hindustan Aluminium Corpn. Ltd. & ... on 17 April, 1979
Tinsukhia Electric Supply Co. Ltd vs State Of Assam And Ors on 13 April, 1989
State Of U.P. And Ors vs Renusagar Power Co. And Others on 28 July, 1988

Loading...
User Queries
[Section 2] [Complete Act]
Central Government Act
Section 2(f) in The Indian Electricity Act, 1910
(f) 1[ " electric supply- line" means a wire, conductor or other means used for conveying, transmitting or distributing energy (whether by overhead line or underground cable), together with any casing, coating, covering, tube, pipe or insulator enclosing, surrounding or supporting the same or any part thereof, or any apparatus connected therewith for the purpose of so conveying, transmitting or distributing such energy and includes any support, cross- arm, stay, strut or safety device erected or set up for that purpose;]