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motor vehicle act
motor vehicle
motor vehicle act 1939
section 94
"section 94"
[
Section 94(3)(c)
] [
Section 94(3)
] [
Section 94
] [
Complete Act
]
Central Government Act
Section 94(3)(c)(i) in The Motor Vehicles Act, 1939
(i) in relation to any corporation or company owned by the Central Government or any State Government, means the Central Government or that State Government;