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the constitution of india
article 226
constitution
"article 226"
226
the constitution of india 1949
constitution of india doctypes: laws
"constitution of india"
article
[
Article 226(3)
] [
Article 226
] [
Constitution
]
Central Government Act
Article 226(3)(a) in The Constitution Of India 1949
(a) furnishing to such party copies of such petition and all documents in support of the plea for such interim order; and